Madhya Pradesh High Court
Shivji vs The State Of Madhya Pradesh on 1 August, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 6408 of 2022 (SHIVJI Vs THE STATE OF MADHYA PRADESH) Dated : 01-08-2022 Shri Kishor Roy, Advocate for the appellant.
Ms. Garima Tiwari, Panel Lawyer for the State. Let the record of Courts below be called for. List the matter after four weeks.
(SMT. ANJULI PALO) JUDGE Nitesh Signature Not Verified SAN Digitally signed by NITESH PANDEY Date: 2022.08.01 19:21:21 IST