Madhya Pradesh High Court
Nitin Singh vs The State Of Madhya Pradesh on 14 November, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 53638 of 2022 (NITIN SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 14-11-2022 Mr. B.K. Mishra, learned counsel for the petitioners.
Mr. V.K. Pandey, learned Panel Lawyer for the State. Learned Panel Lawyer for the State informs that case diary is not available. He is directed to call for the same on the next date of hearing.
List the matter after two weeks.
(SMT. ANJULI PALO) JUDGE julie Signature Not Verified Signed by: JULIE SINGH Signing time: 11/14/2022 5:41:00 PM