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State of Kerala - Section

Section 22 in Kerala Anti-Social Activities (Prevention) Act, 2007

22. Repeal and Savings

(1)The Kerala Anti-Social Activities (Prevention) Ordinance, 2007 (44 of 2007), is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act.