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[Cites 0, Cited by 0] [Section 446] [Entire Act]

Bengal Presidency - Subsection

Section 446(g) in Police Regulations, Bengal , 1943

(g)These instructions apply as well to cases in which Government is a party to the suit. In such cases much will depend on the legal advice as to the value of the documents, but before they are produced in Court the considerations stated above must be borne in mind, and reference to higher authority made, when necessary.