Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 45 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985 45. No appeal against certain order. - No appeal shall lie from tiny order rejecting an application for revision.
