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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(2) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(2)The Finance Committee shall be the principal financial body of theUniversity to take care of financial matters and shall, subject to the provisions of thisAct, Rules and Statutes co-ordinate and exercise general supervision over thefinancial matters of the University.