Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 335] [Entire Act] Union of India - Subsection Section 335(4) in The Code of Criminal Procedure, 1973 (4)The Magistrate or Court shall report to the State Government the action taken under sub-section (1).