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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Goa - Subsection

Section 37(1) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(1)Each paper-setter appointed for setting a question paper in a subject shall be jointly responsible alongwith the CPSP for setting a question paper, preparation of model answers, criteria for evaluation and marking scheme as per approved pattern given by the Board. The question paper and the model answers shall be drawn up in languages approved by the Board.