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Delhi High Court - Orders

Entertainment Network India Limited vs Phonographic Performance Limited ... on 13 September, 2021

Author: Sanjeev Narula

Bench: Sanjeev Narula

$~21 to 30
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      C.O.(COMM.IPD-CR) 3/2021
       ENTERTAINMENT NETWORK INDIA LIMITED. .... Petitioner
                             Through:          Mr. C Aryama Sundaram, Senior
                                               Advocate with Mr. Abhishek
                                               Malhotra, Ms. Naomi Chandra,
                                               Mr. Kaizad Irani, Ms. Atmaja
                                               Tripathy, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-7.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-6/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 1 of 14
                                                Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and
                                               Ms. Narayini Choudhary Advocates
                                               for R-3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               5/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 6/2021
       HT MUSIC AND ENTERTAINMENT CO LTD                            ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Ms. Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-7.



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 2 of 14
                                                Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-5/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and
                                               Ms. Narayini Choudhary Advocates
                                               for R-3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               6/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 7/2021
       DIGITAL RADIO MUMBAI BROADCASTING LIMITED
                                                 ..... Petitioner
                     Through: Mr. Abhishek Malhotra, Ms. Naomi
                              Chandra, Ms. Sanya Dua,
                              Mr. Gurmukh Choudhri, Ms. Anjali



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 3 of 14
                                                Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-7.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain, Advocates for Zee
                                               Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-6/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               5/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 4 of 14
                                                Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 8/2021
       SOUTH ASIA FM LIMITED                                        ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Ms. Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-6.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-5/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 5 of 14
                                                Mr. Jagdish Sagar, Advocate for R-
                                               4/Recorded Music Performance Ltd.

+      C.O.(COMM.IPD-CR) 9/2021
       NEXT RADIO LIMITED                                          ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Ms. Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-8.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain, Advocates for Zee
                                               Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-6/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 6 of 14
                                                Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and
                                               Ms. Narayini Choudhary Advocates
                                               for R-3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               7/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 10/2021
       D B CORP LTD                                                ..... Petitioner
                             Through:          Mr. Neeraj Kishan Kaul, Senior
                                               Advocate with Mr. Abhishek
                                               Malhotra, Ms. Naomi Chandra,
                                               Mr. Kaizad Irani, Mr. Atmaja
                                               Tripathy, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Ms. Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,



C.O.(COMM.IPD-CR) 3/2021 & connected matters                         Page 7 of 14
                                                Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-6.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-4/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and
                                               Ms. Narayini Choudhary Advocates
                                               for R-3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               5/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 11/2021
       HT MEDIA LIMITED                                             ..... Petitioner




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 8 of 14
                              Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Ms. Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-8.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain, Advocates for Zee
                                               Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-6/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 9 of 14
                                                Ms. Narayini Choudhary Advocates
                                               for R-3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               7/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 12/2021
       RAJASTHAN PATRIKA PRIVATE LIMITED                            ..... Petitioner
                             Through:          Mr. Raj Shekhar Rao, Senior
                                               Advocate with Mr. Abhishek
                                               Malhotra, Ms. Naomi Chandra,
                                               Mr. Kaizad Irani, Mr. Gurmukh
                                               Choudhri, Mr. Atmaja Tripathy,
                                               Ms. Sanya Dua, Ms. Anjali Tiwari,
                                               Mr. Raghav Kacker, Ms. Sonal Sarda,
                                               Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.
                                           ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra,
                                               Mr. Himanshu Bagai, Mr. Munish
                                               Mehra, Ms. Sonal Chhablani,
                                               Ms. Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey,
                                               Mr. Vivek Prasad, Advocates for R-9.
                                               Ms. Mamta Jha and Mr. Sambhav
                                               Jain, Advocates for Zee



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 10 of 14
                                                Entertainment Enterprises Ltd.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-8/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               8/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 13/2021
       T V TODAY NETWORK LIMITED                                    ..... Petitioner
                             Through:          Mr. Abhishek Malhotra, Ms. Naomi
                                               Chandra, Ms. Sanya Dua,
                                               Mr. Gurmukh Choudhri, Ms. Anjali
                                               Tiwari, Advocates.

                             versus

       PHONOGRAPHIC PERFORMANCE LIMITED INDIA & ORS.




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 11 of 14
                                                                    ..... Respondents
                             Through:          Mr. Saikrishna Rajagopal, Mr. Ameet
                                               Datta, Mr. Sidharth Chopra, Mr.
                                               Himanshu Bagai, Mr. Munish Mehra,
                                               Ms. Sonal Chhablani, Ms.
                                               Deepshikha Sarkar, Ms. Pallavi
                                               Sondhi, Ms. Namrata Dubey, Mr.
                                               Vivek Prasad, Advocates for R-6.
                                               Mr. Amit Sibal, Senior Advocate with
                                               Mr. Neel Mason, Ms. Geentanjali
                                               Vishvanthan, Mr. Uday S Chopra,
                                               Mr. Vihan Dang, Mr. Saksham
                                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                                               Ramya, Mr. Siddharth Vardhman,
                                               Ms. Devangini Rai, Mr. Harsh
                                               Kaushik and Mr. Abhay
                                               Chattopadhyay, Advocates for R-5/
                                               Super Cassettes Industries Private
                                               Limited.
                                               Mr. Akhil Sibal, Senior Advocate
                                               with Mr. Ankur Sangal and
                                               Ms. Sucheta Roy, Advocates for
                                               Saregama.
                                               Mr. Harsh Kaushik, Mr. S. S
                                               Ahluwalia, Mr. Abhay Chattopadhay,
                                               Ms. Anushree Rauta, Mr. Mohit
                                               Bangwal, Ms. Astha Pandey and
                                               Ms. Narayini Choudhary Advocates
                                               for R-3/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               4/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music



C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 12 of 14
                                                Entertainment India Pvt Limited.

+      C.O.(COMM.IPD-CR) 14/2021 & I.A. 11410-11/2021.
       MUSIC BROADCAST LIMITED                                       ..... Petitioner
                             Through:          Mr. Sagar Chandra, Ms. Surabhi Iyer,
                                               Ms. Sakshi Pande, Ms. Shubhie Wahi
                                               and Mr. Raghu Sinha, Advocates

                             versus

       TIPS INDUSTRIES LTD. & ORS.                 ..... Respondents
                     Through: Mr. Saikrishna Rajagopal, Mr. Ameet
                               Datta, Mr. Sidharth Chopra, Mr.
                               Himanshu Bagai, Mr. Munish Mehra,
                               Ms. Sonal Chhablani, Ms.
                               Deepshikha Sarkar, Ms. Pallavi
                               Sondhi, Ms. Namrata Dubey, Mr.
                               Vivek Prasad, Advocates for R-7.
                               Mr. Amit Sibal, Senior Advocate with
                               Mr. Neel Mason, Ms. Geentanjali
                               Vishvanthan, Mr. Uday S Chopra,
                               Mr. Vihan Dang, Mr. Saksham
                               Dhingra, Mr. Vinay Tripathi, Ms. R.
                               Ramya, Mr. Siddharth Vardhman,
                               Ms. Devangini Rai, Mr. Harsh
                               Kaushik and Mr. Abhay
                               Chattopadhyay, Advocates for R-6/
                               Super Cassettes Industries Private
                               Limited.
                               Mr. Akhil Sibal, Senior Advocate
                               with Mr. Ankur Sangal and
                               Ms. Sucheta Roy, Advocates for
                               Saregama.
                               Mr. Harsh Kaushik, Mr. S. S
                               Ahluwalia, Mr. Abhay Chattopadhay,
                               Ms. Anushree Rauta, Mr. Mohit
                               Bangwal, Ms. Astha Pandey and




C.O.(COMM.IPD-CR) 3/2021 & connected matters                          Page 13 of 14
                                                Ms. Narayini Choudhary Advocates
                                               for R-1/Tips Industries Limited.
                                               Mr. Jagdish Sagar, Advocate for R-
                                               9/Recorded Music Performance Ltd.
                                               Mr. Dayan Krishnan, Senior
                                               Advocate, Mr. Amit Jamsandekar,
                                               Mr. Rishi Agrawala, Mr. Vaibhav
                                               Shukla Ms. Vinita Muley, Ms. Niyati
                                               Kohli, Ms. Megha Bengani, Ms. Puja
                                               Uday Bakshi, Mr. Swanand Tarde,
                                               Advocate for Sony Music
                                               Entertainment India Pvt Limited.

     CORAM:
     HON'BLE MR. JUSTICE SANJEEV NARULA
             ORDER

% 13.09.2021 [VIA VIDEO CONFERENCING] I.A. 11349/2021 in C.O.(COMM.IPD-CR) 6/2021, I.A. 11361/2021 in C.O.(COMM.IPD-CR) 7/2021, I.A. 11364/2021 in C.O.(COMM.IPD- CR) 8/2021, I.A. 11367/2021 in C.O.(COMM.IPD-CR) 9/2021, I.A. 11370/2021 in C.O.(COMM.IPD-CR) 10/2021, I.A. 11373/2021 in C.O.(COMM.IPD-CR) 11/2021, I.A. 11384/2021 in C.O.(COMM.IPD- CR) 12/2021, I.A. 11387/2021 in C.O.(COMM.IPD-CR) 13/2021, I.A. 11026/2021 in C.O.(COMM.IPD-CR) 3/2021 and I.A. 11409/2021 in C.O.(COMM.IPD-CR) 14/2021 (for seeking interim relief)

1. Mr. Aryama Sundaram, Senior Counsel has been heard in rejoinder from 4:00 p.m. to 5:00 p.m.

2. List on 14th September, 2021 at 3:30 p.m for further rejoinder arguments.

SANJEEV NARULA, J SEPTEMBER 13, 2021 nk C.O.(COMM.IPD-CR) 3/2021 & connected matters Page 14 of 14