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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1) in The M.P. Panchayat Contract Service (Indian System of Medicine Unani and Homeopathy) Rules, 1999

(1)Except as otherwise decided by a Zila Panchayat in any case every employee under contract shall as respect conduct, he governed by the rules applicable to regular employee of the Panchayat in such matters.