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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1)(a) in The Central Provinces Court of Wards Act, 1899

(a)give such security as the Court thinks fit duly to account for what he receives in respect of the rents and profits of the property under his management;