Section 3(2)(c) in Assam Prisons Act, 2013

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State of Assam - Subsection

Section 3(2)(c) in Assam Prisons Act, 2013

(c)due to the outbreak of any epidemic disease within any prison, or for any other reason, it is desirable to temporarily provide for some alternative accommodation for any inmates,

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State of Assam - Subsection

Section 3(2)(c) in Assam Prisons Act, 2013