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State of Chattisgarh - Section

Section 30 in Chhattisgarh Right of Youth to Skill Development Act, 2013

30. If the Applicant has already undergone in any Skill Training then its details :-

S. No. Sector Name of the Course/ MES Course Name of the District Name of the VTP
         
Beginning Date of Training End Date of Training Result (Pass/Fail) Certificate Received (Yes/No)
       
* VTP means Vocational Training Provider.* MES means Modular Employable Skills.
Date : Signature of Applicant