Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Punjab - Subsection Section 173(3) in The Punjab Goods and Services Tax Act, 2017 (3)in the Punjab Infrastructure (Development and Regulation) Act, 2002, in Schedule-III, Serial No. 1 and entries relating thereto, shall be omitted.
