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[Cites 0, Cited by 0] [Section 469] [Entire Act]

State of Kerala - Subsection

Section 469(3) in Kerala Municipality Act, 1994

(3)No person shall exhibit or expose to public view for sale or otherwise, the carcasses or animal or bird (whether dressed or not) in any licensed premises or in any other place in such a manner as to cause annoyance or offence to the sense of sight of public.