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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2)(b) in The Rajasthan Municipalities (Election) Rules, 1994

(b)if satisfied that the result of a fresh poll at that polling station will not in any way effect the result of the election or that the mechanical failure of the voting machine or that the error or irregularity in procedure is immaterial, issue such directions to the returning officer as it may deem appropriate for the further conduct and completion of the election.