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State of Uttar Pradesh - Section

Section 123 in U.P. Revenue Code (Amendment) Act, 2016

123. Amendment of Section 165.

- In Section 165 of the said Code, in Hindi version, for the words and punctuation mark ^^,sls le; ij ,slh fdLrksa esa** the words and punctuation marks^^,sls le; ij] ,slh fdLrksa esa]** shall be substituted.