Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 160 in The Sikkim Police Act, 2008 160. Penalty for disobeying orders or directions. Any person not obeying the lawful orders issued under Sections 156,157 and 158 may be arrested and on conviction by a Court of law, shall be liable to a fine.
