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State of Manipur - Section

Section 20 in Manipur University of Culture Act, 2015

20. Academic Council.

(1)The Academic Council shall be principal academic body of the University and shall, subject to the provisions of this Act, the Statutes and the Ordinances, co-ordinate and exercise general supervision over the academic policies of the University.
(2)The constitution of the Academic Council, the powers and functions shall be prescribed by the Statutes.