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[Cites 0, Cited by 0] [Section 69(2)] [Section 69] [Entire Act]

State of Telangana - Subsection

Section 69(2)(a) in Telangana Infrastructure Development Corporation Act, 1998

(a)all properties, funds and dues which are vested in, or realisable by, the Corporation shall vest in, or be realisable by the Government.