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Dadra And Nagar Haveli - Section

Section 79 in The Dadra and Nagar Haveli Panchayat Regulation, 2012

79. Mode of making contracts.

- Every contract or agreement entered into on behalf of the District Panchayat, shall be in writing and shall be signed by the President and by two other members of the District Panchayat and shall be sealed by the common seal of the District Panchayat.