Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Meghalaya - Section

Section 19 in North East Adventist University Act, 2015

19. Authorities of the University.

- The following shall be the authorities of the University, namely:
(1)The Board of Governors;
(2)The Board of Management;
(3)The Academic Council;
(4)The Finance Committee;
(5)Such other authorities as may be declared by the Statutes to be the authorities of the University.