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State of Bihar - Section

Section 20 in The Bihar Motor Transport Workers Rules, 1962

20. Prices to be charge.

(1)Food, drink and other items served in the canteen shall be sold on a non-profit basis and the prices charged shall be subject to the approval of the Canteen Managing Committee constituted under Rule 22.
(2)The charges per portion of foodstuff, beverages and any other items served in the canteen shall be conspicuously displayed in the canteen.