Madhya Pradesh High Court
Devi Prasad Sharma vs Smt. Maya Bhagtani on 9 October, 2015
F.A. NO.537/2011
09-10-2015
Shri Amresh Mishra, learned counsel for the appellant.
Shri K.S.Jha, Advocate, for respondent no.2.
None appears for respondent nos. 1 and 3, on whose behalf cross objection and application under Order 33 Rule 2 CPC have been filed.
As none appears for respondent nos. 1 and 3, matter is adjourned. List the matter after 6 weeks.
(RAJENDRA MENON) JUDGE hsp