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[Cites 1, Cited by 1]

Madhya Pradesh High Court

Devi Prasad Sharma vs Smt. Maya Bhagtani on 9 October, 2015

                           F.A. NO.537/2011


09-10-2015
       Shri Amresh Mishra, learned counsel for the appellant.
       Shri K.S.Jha, Advocate, for respondent no.2.

None appears for respondent nos. 1 and 3, on whose behalf cross objection and application under Order 33 Rule 2 CPC have been filed.

As none appears for respondent nos. 1 and 3, matter is adjourned. List the matter after 6 weeks.

(RAJENDRA MENON) JUDGE hsp