Section 52(2)(d) in The Rabindra Bharati Act, 1981

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State of West Bengal - Subsection

Section 52(2)(d) in The Rabindra Bharati Act, 1981

(d)the Finance Committee may delegate any of its powers or duties, conferred or imposed by or under this Act, to -

(i)the Vice-Chancellor, or

(ii)a committee constituted from among its own members.