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[Cites 0, Cited by 0] [Section 119(1)] [Section 119] [Entire Act]

Union of India - Subsection

Section 119(1)(c) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(c)Educational Qualifications. - A candidate must have passed the Final Dufferin Passing Out Examination either :
(i)with Extra First Class Certificate with at least 50 per cent, marks in Trigonometry; or
(ii)with First Class Certificate with at least 50 per cent marks in each academic subject and in Trigonometry.