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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(j) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(j)"Intra-village road" means road required to connect every holding in any chak or village with an inter-village road or with the abadi site of the chak or village.