Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 64 in Rajasthan District Board Account Rules 64. Pay and leave salary shall be disbursed by the Secretary or in his absence by the Accountant or any other person authorised by the Board in this behalf.Security for Certain Employees
