Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 82F(1)] [Section 82F] [Entire Act]

State of Maharashtra - Subsection

Section 82F(1)(f) in Nagpur Improvement Trust Act, 1936

(f)paying the cost of management, excluding such proportion thereof as may be debited to the capital account under clause (g) of section 82-D ;