- In this Act, unless there be something repugnant in the subject or context-'Commissioner' means the Commissioner of a Division.'Ferry' includes a bridge of boats, pontoons or rafts, a swing-bridge, a flying-bridge, a temporary bridge and a landing stage.'Notification' means a notification published in the Calcutta Gazette.'Private ferries' includes all ferries other than those declared to be public ferries or established as such, under Section 6 of this Act.
