Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 65 in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955 65. Right of Government to make improvements The State Government or a landowner may make any improvement on or affecting, any land through out the State.
