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[Cites 0, Cited by 2] [Entire Act]

State of Odisha - Section

Section 8 in Utkal University of Culture Act, 1999

8. Officer of the University.

- The following stall be the officers of the University namely:
(i)the Vice-Chancellor;
(ii)the Registrar;
(iii)the Finance Officer;
(iv)the Controller of Examination; and
(v)such other officers as may be declared by the Statutes to be Officers of the University.