Delhi High Court - Orders
C.I.T vs M/S Escorts Ltd on 30 October, 2025
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~50 to 55
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 1427/2006
C.I.T
.....Appellant
Through: Mr. Sunil Agarwal, SSC with Mr.
Viplav Acharya, JSC, Ms. Priya
Sarkar, JSC, Mr. Anugrah Dwivedi &
Mr. Utkarsh Tiwari, Advs.
versus
M/S ESCORTS LTD
.....Respondent
Through: Mr. Simran Mehta, Adv.
(51)
+ ITA 1428/2006 CM APPL. 20315/2015 CM APPL. 6324/2024
C.I.T
.....Appellant
Through: Mr. Sunil Agarwal, SSC with Mr.
Viplav Acharya, JSC, Ms. Priya
Sarkar, JSC, Mr. Anugrah Dwivedi &
Mr. Utkarsh Tiwari, Advs.
versus
M/S ESCORTS LTD
.....Respondent
Through: Mr. Simran Mehta, Adv.
(52)
+ ITA 644/2019
THE PR. COMMISSIONER OF INCOME TAX -3
.....Appellant
Through: Mr. Sunil Agarwal, SSC with Mr.
Viplav Acharya, JSC, Ms. Priya
Sarkar, JSC, Mr. Anugrah Dwivedi &
Mr. Utkarsh Tiwari, Advs.
versus
ESCRORTS LTD.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/11/2025 at 22:11:29
.....Respondent
Through: Mr. Simran Mehta, Adv.
(53)
+ ITA 800/2019
THE PR. COMMISSIONER OF INCOME TAX -3
.....Appellant
Through: Mr. Sunil Agarwal, SSC with Mr.
Viplav Acharya, JSC, Ms. Priya
Sarkar, JSC, Mr. Anugrah Dwivedi &
Mr. Utkarsh Tiwari, Advs.
versus
ESCORTS LTD.
.....Respondent
Through: Mr. Simran Mehta, Adv.
(54)
+ ITA 802/2019
THE PR. COMMISSIONER OF INCOME TAX -3
.....Appellant
Through: Mr. Sunil Agarwal, SSC with Mr.
Viplav Acharya, JSC, Ms. Priya
Sarkar, JSC, Mr. Anugrah Dwivedi &
Mr. Utkarsh Tiwari, Advs.
versus
ESCORTS LTD.
.....Respondent
Through: Mr. Simran Mehta, Adv.
(55)
+ ITA 804/2019
THE PR. COMMISSIONER OF INCOME TAX -3
.....Appellant
Through: Mr. Sunil Agarwal, SSC with Mr.
Viplav Acharya, JSC, Ms. Priya
Sarkar, JSC, Mr. Anugrah Dwivedi &
Mr. Utkarsh Tiwari, Advs.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 03/11/2025 at 22:11:29
ESCORTS LTD.
.....Respondent
Through: Mr. Simran Mehta, Adv.
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MR. JUSTICE VINOD KUMAR
ORDER
% 30.10.2025
Re-notify on 12.01.2026.
V. KAMESWAR RAO, J
VINOD KUMAR, J
OCTOBER 30, 2025
SD
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2025 at 22:11:29