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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Assam - Subsection

Section 12(1) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(1)The control of all rivers and their banks as regards the floating of timber as well as the control of all forest produce in transit by land or water is vested in the Executive Committee which may make rules, e.g., to regulate the transit of any forest produce.