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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Mizoram - Subsection

Section 3(2)(a) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(a)for public private partnership projects, where the ownership of the land continues to vest with State Government, for public purpose as defined in sub-section (1);