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State of Bihar - Section

Section 31 in Management and Working of the Forests

31. Sales of timber etc collected by Government agency.

- (i) Form No. 3, will show the sales, the proceeds of which are credited under Revenue head-I, and of so much under head-III as is obtained by the sale of drift and waif wood and confiscated forest produce collected by Government agency.Form No. 3 (ii)The entries in this Form will consequently comprise all disposals by sale of timber and other produce shown in Form No.2, the totals for forest depots and sale depots being shown separately.