Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33C(2)] [Section 33C] [Entire Act] State of Maharashtra - Subsection Section 33C(2)(c) in The Maharashtra Prevention of Fragmentation and Consolidation of Holdings Act, 1947 (c)to produce such documents and other things as may be required by the Consolidation Officer in connection with the inquiry.