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State of Himachal Pradesh - Section

Section 21 in The Himachal Pradesh and Bilaspur (New State) Act, 1954

21. Construction of Act 43 of 1950.-

Any reference to Himachal Pradesh in the Representation of the People Act, 1950 (43 of 1950), 1* * *, as amended by this Act shall be construed as a reference to the new State.