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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(7) in A.P. Wood Based Industries (Establishment And Regulation) Rules, 2018

(7)The Licence once granted or renewed will be valid up to five years, as the case may be, from the date of sanction of licence to the 31st December of the last year of licence.