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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Bihar - Subsection

Section 26(3) in Bihar Shatabdi Unorganized Sector Workers and Artisans Social Security Scheme 2011

(3)Labour Superintendent/ Assistant Labour Commissioner, as the case may be, or any other officer authorized by the District Magistrate(s), shall be the in- charge of the Scheme in the districts. Such officer in charge shall be designated as the District Key Manager.