Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 43 in Assam Education Department Rules and Orders 43. Rule 25, Part II, shall apply in the case of transfer of pupils from Middle Madrassas to Middle English Schools or Madrassas, or to High Schools.
