Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 343] [Entire Act] State of Maharashtra - Subsection Section 343(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (b)the Central Provinces and Berar Municipalities Act, 1922, (C. P. and Berar II of 1922) as in force in the Vidarbha region of the State;
