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[Cites 0, Cited by 49] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(i) in The Central Sales Tax Act, 1956

(i)any trade, commerce or manufacture, or any adventure or concern in the nature of trade, commerce or manufacture, whether or not such trade, commerce, manufacture, adventure or concern is carried on with a motive to make gain or profit and whether or not any gain or profit accrues from such trade, commerce, manufacture, adventure or concern; and