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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2)(d) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(d)such number of eminent senior citizens, as the Government may determine, but not less in number than the ex officio members in the Council, to be nominated by the Government ;