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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(2) in The Kerala Protection of River Banks and Regulation of Removal of Sand Act, 2001

(2)[ Where it is not possible to implement the conditions referred to in section 12 or are not being implemented, the District Expert Committee shall not grant permission to remove sand from any Kadavu or cancel the permission granted as the case may be] [Inserted by Act No. 15 of 2013, dated 7.3.2013].