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Himachal Pradesh High Court

Unknown vs Rattani Devi V. Himachal Road Transport ... on 31 December, 2025

Author: Sandeep Sharma

Bench: Sandeep Sharma

Rattani Devi v. Himachal Road Transport Corporation and Anr.

.

CWP No. 16371 of 2025 31.12.2025 Present: Mr. Vijay Singh Bhatia, Advocate, for the petitioner.

Mr. Raman Jamalta, Advocate, for the respondents.

Reply filed by the respondents is on record.

of Rejoinder to the same be filed within four weeks. List thereafter.



             December 31, 2025                           (Sandeep Sharma),
             manjit       rt                                  Judge









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