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[Cites 0, Cited by 3] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Annamalai University Act, 2013

(1)On and from the date of commencement of this Act, the Annamalai University established under the Annamalai University Act, 1928 shall be deemed to have been established and incorporated under this Act and is hereby declared to be the University by the aforesaid name.