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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Indian Foreign Service Branch 'B' Rules, 2017

(2)On and from the date of commencement of these rules, the authorized permanent strength of the various Grades shall be as may, from time to time, be notified by the Controlling Authority in consultation with the Department of Expenditure.