Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 67] [Entire Act] Union of India - Subsection Section 67(5) in The Companies Act, 1956 (5)The provisions of this Act relating to private companies shall be construed in accordance with the provisions contained in sub-sections (1) to (4).
