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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(1) in Tamil Nadu Palm Products Development Board Act, 1993

(1)The Board may associate with itself in such manner and for such purposes, as may be determined by regulations, any person whose assistance or advice it may desire in complying with any of the provisions of this Act.